Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(3) in The Assam Amusements and Betting Tax Rules, 1939

(3)Books of tickets. - The books of tickets admitting entrance to an entertainment shall contain one hundred tickets each and bear a number. The cover of the book shall indicated the number of the book as well as the total number of tickets contained therein.Every ticket issued by the proprietor authorising admission to an entertainment shall bear Book No. and Serial No. of the ticket.