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[Cites 0, Cited by 0] [Section 453(1)] [Section 453] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 453(1)(b) in Arunachal Pradesh Municipal Act, 2007

(b)with fine which may extend to two thousand and five hundred rupees and in the case of a continuing contravention with an additional fine which may extend to two hundred and fifty rupees for every day during which such contravention continues after conviction for the first of such contravention or,