Delhi High Court - Orders
Union Of India And Anr vs National Human Rights Commission on 12 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1433/2019 & CM APPL. 6570/2019, 6569/2019,
6568/2019
UNION OF INDIA AND ANR. ..... Petitioners
Through: None.
versus
NATIONAL HUMAN RIGHTS COMMISSION ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 12.02.2019 None appears on behalf of the parties. List on 29.08.2019.
VIBHU BAKHRU,J FEBRUARY 12, 2019 pkv