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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in The University of Rajasthan (Amendment) Act, 1981

(2)The members of the Syndicate other than the Vice-Chancellor, Pro-Vice-Chancellor and Director, College Education shall hold office for a period of three years from the date of their nomination or election, as the case may be".