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Union of India - Section

Section 4 in University Grants Commission (Establishment of and Maintenance of Standards in Private Universities) Regulations, 2003

4. Inspection.

- The UGC may cause periodic inspection of the private university and its off-campus centre(s), study centre(s), off-shore campus(es) etc. offering its programmes.For this purpose, the UGC may call for all relevant information from the concerned private university, as provided in the UGC (Returns of Information by Universities) Rules, 1979 as amended from time to time.