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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(5)(a) in The M.P. Farmers' Organisation Election Rules, 1999

(a)The last date for making nominations shall be not earlier than the fourth day and not later than the tenth day after the publication of the notice referred to in sub-rule (2) whelher or not it is a public holiday;