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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Gujarat - Subsection

Section 57(2)(t) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

(t)prescribing the fee to be paid, the form of application and form of licence and the manner under sub-section (2) of section 28;