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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa Animal Contagious Diseases Rules, 1957

(3)In all such cases of tests, the Veterinary Surgeon, at his discretion shall refer to the State Veterinary Laboratory for biological, and culture or chemical test for confirmation of the diagnosis.