Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Telangana - Subsection

Section 73(1)(c) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(c)directing the recovery of any such properties or funds from any person who may be in possession thereof; and