Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(2)(a) in Telangana Apartments (Promotion of Construction and Ownership) Act, 1987 (a)specify in writing the date by which possession of the apartments is to be handed over to such transferee;