Section 5(1) in The Orissa Private Security Agencies Rules, 2009
(1)The Agencies which are applying for a licence are required to submit the detailed training syllabus required for training the security guards to the Controlling authority for approval. This training shall be for a minimum period of hundred hours of classroom instruction and sixty hours of field training, spread over atleast twenty working days. The ex-servicemen and former police personnel shall however be required to attend a condensed course only, of minimum forty hours of classroom instructions and sixteen hours of field training spread over at least seven working days.
