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[Cites 0, Cited by 0] [Section 263(2)] [Section 263] [Entire Act]

State of West Bengal - Subsection

Section 263(2)(f) in West Bengal Municipal Corporation Act, 2006

(f)that the site of the building or the work does riot about on a street or projected street and that there is no access to such building or work from any such street by any passage or pathway appertaining to such site.