Section 2(e) in The Assam Administrative and Pension Tribunal Act, 1977
(e)'conditions of services' includes all matters relating to the-(i)appointment, seniority, confirmation and termination of service and pension matters of a civil servant;(ii)censure, withholding of increments or promotion, recovery from pay of any loss to the Government, reduction to a lower service grade or post, or to a lower time scale, or to a lower stage in a time scale, denial or variation of pension or denial of the maximum pension;(iii)all matters arising out of application of the Fundamental Rules and Subsidiary Rules;
