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Union of India - Section

Section 16 in National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018

16. Transport allowance.

- The chairperson or a full time member shall be entitled to the facility of staff car for journeys for official and private purposes in accordance with the facilities as are admissible to a Central Government officer holding a Group `A' post carrying the same pay as per the provisions of applicable staff car rules.