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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Uttarakhand - Subsection

Section 38(3)(c) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(c)At least one member shall be from amongst persons having specialized knowledge and practical experience of education of children with special needs;