Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Rajasthan - Subsection Section 91(4) in Rajasthan Registration Rules, 1955 (4)That, in the case of any interlineation, blank, erasure or alteration, the provisions of section 20 and rule 95 have been complied with.
