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State of Uttar Pradesh - Section

Section 4 in Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955

4. Procedure for determination of suits.

- In all suits referred to in Rule 3 the same procedure shall be followed as is prescribed for regular suits in the rules, published in Government Notification No. 66-A, dated July 10, 1879, for the administration of justice in Pargana Jaunsar-Bawar.