Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(b) in The Bar Council of Rajasthan Election Rules, 1968

(b)Copies of the above notice shall be put up on the Notice Board of the Bar Council and sent to (i) Bar Associations and (ii) the Advocate-General and (iii) may also be sent to the Official Gazette of the State.