Bombay High Court
Marico Limited vs K L F Nirmal Industries Pvt Ltd on 30 October, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-17
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 26759 OF 2023
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 22293
OF 2023
K L F Nirmal Industries Pvt Ltd ....PETITIONER
V/S
Marico Limited ....RESPONDENT
WITH LEAVE PETITION LODGING NO. 22343 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 22293 OF 2023 Marico Limited ....PETITIONER V/S K L F Nirmal Industries Pvt Ltd ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 22359 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 22293 OF 2023 Marico Limited ....PETITIONER V/S K L F Nirmal Industries Pvt Ltd ....RESPONDENT Mr. Venkatesh Dhond Senior Counsel a/w Mr. Arun Mohan & Page 1/2 ::: Uploaded on - 30/10/2023 ::: Downloaded on - 31/10/2023 10:13:09 ::: Mr. Shriraj Dhruv & Ms. Aastha Mehta and Mr. Ronak Shah i/b Dhru & Co., Advocates for Applicant/Defendant. Mr. Ravindra Kadam, Senior Counsel a/w Adv. Mr. Hiren Kamod, Mr. Nishad Nadkarni, Mr. Aasif Navodia, Ms. Khushboo Jhunjhunwala, Ms. Jaanvi Chopra i/b Khaitan & Co., Advocates for Plaintiff.
(Part Heard)(To be place on Supplementary Board) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 30th October, 2023 P.C. :
S. O. to 01/11/2023 .
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 30/10/2023 ::: Downloaded on - 31/10/2023 10:13:09 :::