Section 6(5)(ii) in Bihar Agriculture Land (Conversion for Non-Agriculture Purposes) Act, 2010

[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

(ii)Necessary action will be initiated against such land-owner or occupier of land under sub-sections (4) and (5) of the Section 5 of this Act.

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