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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(6) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(6)The members of the Committee shall get traveling and daily allowance at the rate admissible to the Class I Officers of the Government and amount shall be paid by District Collector from the fund provided for these purposes by the Requiring Body.