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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(h) in Arunachal Pradesh Protection of Interests of Depositors (In Financial Establishments) Act, 2017

(h)"the Superintendent of Police of the District" means the senior most police officer in-charge of the police District and shall be deemed to have included his subordinate officers;