Madhya Pradesh High Court
Carnet Elias Fernandes vs Idbi Bank Limited on 16 July, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-22479-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22479 of 2023 (CARNET ELIAS FERNANDES AND OTHERS Vs STATE BANK OF INDIA AND OTHERS ) WP/23193/2023, WP/24474/2023, WP/31837/2023 Dated : 16-07-2025 Parties through their respective counsels.
Counsel appearing through video conferencing for petitioners in WP No. 22479 of 2003 and WP No. 23193 of 2023 submits that he is newly engaged counsel in the matter; therefore, prays for three days' time to prepare and argue the matter finally.
As the application for vacating stay is pending, list the matter in the next week for consideration.
Interim relief, if any, to continue till next date of hearing.
(VISHAL MISHRA) JUDGE VV Signature Not Verified Signed by: VINOD VISHWAKARMA Signing time: 17-07-2025 18:03:20