Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Constitution Subarticle Section 5(iii) in THE CONSTITUTION (EIGHTIETH AMENDMENT) ACT, 2000 (iii)the impact of fluctuations in Central tax revenues would be felt alike by the Central and the State Governments;
