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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1) in Haryana Special Economic Zone Rules, 2007

(1)In case the site falls within the urbanizable area indicated in the development plan of controlled area, the Special Economic Zone shall have to conform to the provisions, restrictions and conditions as approved by the project evaluation committee.