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Chattisgarh High Court

Smt. Kalindi Devi vs Smt. Keshar Bai on 8 July, 2022

                                       1

                                                                        NAFR
               HIGH COURT OF CHHATTISGARH, BILASPUR
                                MCC No. 346 of 2022
       Smt. Kalindi Devi D/o Late Jagdish Das Vaishanav Aged About 58
        Years W/o Shri Ram Dubey (Pujari) (Approxi) R/o House No. 561,
        M.I.G. Borsi, Colony Durg Police Office Durg, Police Station City
        Kotwali Durg, District Durg, Chhattisgarh.         ---- Applicant
                                    Versus
1.

Smt. Keshar Bai Wd/o of Jagdish Dash Vaishnav, aged about 85 years, R/o Shantinivas In The Side Of Kshitarmal Dharamshala, Motipara Ward Station road, Durg, P O, Durg Police Station Mohan Nagar, Tahsil And District Durg Chhattisgarh.

2. Kanhaiya Das S/o Late Jagdish Das Vaishanav Aged About 55 Years(Approxi) R/o Shantinivas, In The Side Of Kshitarmal Dharamshala, Motipara Ward Station road, Durg, Post Office, Durg Police Station Mohan Nagar, Tahsil And District Durg Chhattisgarh.

3. Arjun Das S/o Late Jagdish Das Vaishnav Aged About 50 Years (Approxi), R/o Shantinivas, In The Side Of Kshitarmal Dharamshala, Motipara Ward Station road, Durg, P O, Durg Police Station Mohan Nagar, Tahsil And District Durg Chhattisgarh.

4. Sanjay Das S/o Late Jagdish Das Vaishanav aged about 48 years (Approxi) R/o Shantinivas In The Side Of Kshitarmal Dharamshala, Motipara Ward Station road, Durg, P O, Durg Police Station Mohan Nagar, Tahsil And District Durg Chhattisgarh.

5. Smt. Anju Bai Wd/o Bhojraj Joshi Aged About 40 Years (Approxi)D/o Late Jagdish Das Vaishnav R/o House No. B/4, Building Of Mehta Infront Of Chandrakar Traders Shikshak Nagar, Durg Post Office, Durg, Police Station Mohan Nagar, Tahsil And District Durg Chhattisgarh Working Place Assistant Teacher Mahaveer, Jain Vidyalay Shishak Nagar Durg Tahsil And District Durg Chhattisgarh.

6. Smt. Devdasi W/o Sashendra Kishor Das Vaishanav Aged About 65 Years(Approxi) D/o Late Jagdish Das R/o Thankhamariya, Ward No. 5. P.O. P.S. And Tahsil Thankhamariya, District Bemetara Chhattisgarh.

7. Ashish Vaishnav S/o Dr. Ramkumar Vaishnav aged about 38 years, R/o Village Dhaurabhata, Post Office, Police Station And Tahsil Saja, District Bemetara Chhattisgah.

8. Amit Vaishnav S/o Dr. Ramkumar Vaishnav Aged About 36 Years(Approxi) R/o Dhaurabhata, Post Office, Police Station And Tahsil Saja, District Bemetara Chhattisgah.

9. Shraddha Vaishnav S/o Dr. Ramkumar Vaishnav Aged About 33 Years (Approxi) R/o Dhaurabhata, Post Office, Police Station And Tahsil Saja, District Bemetara Chhattisgah.

10. Dr. Ramkumar Vaishnav S/o Late Piladas Vaishnav, Aged About 65 Years (Approxi), R/o Dhaurabhata, Post Office, Police Station And Tahsil Saja, District Bemetara Chhattisgah.

11. Smt. Damyanti Bai widow of Jagdish Prasad Sharma Aged About 55 2 Years (Approxi) D/o Jagdish Das, R/o Santara Badi, Durg Post Office Durg, P.S. City Kotwali, Durg, Tahsil And District Durg Chhattisgarh.

12. The State Of Chhattisgarh Through The The Collector, Durg Chhattisgarh. ---- Non-Applicants For Applicant: Shri Ganesh Ram Burman, Advocate. For Non-Applicants No.1 to 6 and 11: Ms. Vaishali Mahilong appears on behalf of Shri Manoj Paranjpe, Advocate, on advance copy.

For the State/Non-Applicant No.12. Shri Sameer Uraon, G.A. Single Bench:Hon'ble Shri Sanjay S. Agrawal, J Order On Board 08.07.2022

1. Heard on admission.

2. This M.C.C. has been filed for restoration of WP227 No.380 of 2019, which was dismissed in default by this Court vide order dated 11.05.2022.

3. On due consideration and for the reasons assigned in the application for restoration of the said petition, which is duly supported by an affidavit, I am inclined to allow the same.

4. Accordingly, the instant M.C.C. is allowed and WP227 No.380 of 2019 is restored to its original number.

Sd/-

(Sanjay S. Agrawal) JUDGE vivek