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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Tamil Nadu Land Improvement Schemes Act, 1959

(3)It shall come into force in any area on such date as the Government may, by notification, specify, and the Government may cancel or modify any such notification.Notes. - This Act came into force on the 10th July 1960.