Section 22 in Gujarat Organic Agricultural University Act, 2017
22. Officers of University.
- The following shall be the officers of the University, namely:-(i)the Chancellor;(ii)the Vice-Chancellor;(iii)the Director of Research and Dean of Post-graduate Studies:(iv)the Director of Extension Education;(v)the Deans;(vi)the Registrar;(vii)the Comptroller;(viii)such other officers in the service of the University as may be declared by the Statutes to be the officers of the University.
