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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Chattisgarh - Subsection

Section 65(v) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(v)pawls and ratchet-wheels of a hoist, requiring disengagement of such pawls from such ratchet-wheels, before the platform of such hoist is lowered, are not used;