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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(7)(b) in The M.P. State Veterinary Council Rules, 1993

(b)The State Government may also appoint one or more persons, who shall also be officers of the State Government, to assist the Returning Officer in the performance of his functions as Assistant Returning Officers.