Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Delivery of Mail Order, 1991 5. It shall be open to the Post Office to prescribe the dimensions and other features of Mail Box, and, if deemed necessary to authorise use of only specified manufactures of Mail Box.
