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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(4)(a) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(a)any proceedings [xxx] [Omitted by M.P. Act No. 19 of 1994.] of any officer, authority, Committee or body of the University, constituted by or under this Act, which is not in conformity with this Act, the Statutes, Ordinances or the Regulations; or