Madhya Pradesh High Court
Commercial Auto Mobies Pvt. Ltd. vs The Oriental Insurance Company Ltd on 6 January, 2015
Writ Petition NQ.14034/2014 06/01/2015
Shri Sajidulla Khan, learned counsel for the petitioner.
Learned counsel for the petitioner seeks permission to withdraw the writ petition. The writ petition is dismissed as withdrawn. (K. K. Trivedi) Judge shukla-