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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(27) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(27)Elections shall be conducted by Secret Ballot. The Ballot shall be prepared by the Election officer in respect of the posts for which more than one valid nominations have been received.