Allahabad High Court
State Of U.P. Thru. Prin. Sec. And Anr. vs Sudheer on 28 October, 2014
Bench: Vineet Saran, Vivek Kumar Birla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- SPECIAL APPEAL No. - 977 of 2014 Appellant :- State Of U.P. Thru. Prin. Sec. And Anr. Respondent :- Sudheer Counsel for Appellant :- Addl. C.S.C. Counsel for Respondent :- Ramesh Pundir Hon'ble Vineet Saran,J.
Hon'ble Vivek Kumar Birla,J.
The appeal is dismissed.
For detailed orders, see our orders of date passed on separate sheet of papers kept in the record of Special Appeal No. 976 of 2014; State of UP Vs. Rakesh.
Order Date :- 28.10.2014 SKS (Vivek Kumar Birla, J) (Vineet Saran, J)