Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 4]

Allahabad High Court

State Of U.P. Thru. Prin. Sec. And Anr. vs Sudheer on 28 October, 2014

Bench: Vineet Saran, Vivek Kumar Birla





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 977 of 2014
 

 
Appellant :- State Of U.P. Thru. Prin. Sec. And Anr.
 
Respondent :- Sudheer
 
Counsel for Appellant :- Addl. C.S.C.
 
Counsel for Respondent :- Ramesh Pundir
 

 
Hon'ble Vineet Saran,J.
 

Hon'ble Vivek Kumar Birla,J.

The appeal is dismissed.

For detailed orders, see our orders of date passed on separate sheet of papers kept in the record of Special Appeal No. 976 of 2014; State of UP Vs. Rakesh.

Order Date :- 28.10.2014 SKS                                (Vivek Kumar Birla, J)   (Vineet Saran, J)