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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(c) in The Burmah Shell (Acquisition Of Undertakings In India) Act, 1976

(c)wilfully withholds or fails to furnish to the Central Government or the Government company or any person specified by the Central Government or that company, any books, documents or other papers relating to any undertaking of Burmah shell in India which may be in his possession, custody or control; or