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[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

State of Uttar Pradesh - Subsection

Section 209(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)causes or allows any vehicle, with or without an animal harnessed thereto, to remain or stand so as to cause obstruction in any public street in a controlled rural area longer than may be necessary for loading or unloading or for taking up or setting down passengers;