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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(2)(i) in West Bengal Municipal (Employees' Service) Rules, 2010

(i)when appointment to the new post involves me assumption of duties or responsibilities of greater:- importance than those attaching to such permanent post, he will draw as initial pay the stage of the time-scale next above his substantive pay in respect of the old post;