Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(21) in The Orissa Self-Help Co-operatives Act, 2001 (21)"genera! body" in relation to a Co-operative, means all its members, and may include the "representative general body" where its so exists consisting the representatives;
