Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Maharashtra - Subsection Section 70(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (2)to be responsible for the construction and maintenance of all utility services such as drainages, electricity, water supply and telephone;
