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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(1) in The Greater Noida Industrial Development Area Building Regulations, 1992

(1)The projection (cantilever of cupboards and shelves shall be permitted and would be exempted from covered area calculations. Such projections shall project up to 60 cms. in the setbacks for residential buildings provided the width of such cupboards or shelves does not exceed 2.4 mtrs. and there is no more than one such cupboard or shelf in each room.