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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(3) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(3)The Institute shall function under the general supervision of the Government and the Government shall have power to review the actions of the Institute taken under this Act.