Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Meghalaya - Subsection Section 44(c) in The Meghalaya Police Act, 2010 (c)lay down broad policy guidelines so that the State police always acts according to the laws of the land and the Constitution of the country;
