Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(p) in University of Heatlh Sciences, Karnal Act, 2016

(p)to arrange for progressive introduction of continuous evaluation and reorientation of the subjective educational measurement;