Punjab-Haryana High Court
The Commissioner Of Income Tax vs M/S Saint Kabir Educational Trust on 13 October, 2011
Author: G.S.Sandhawalia
Bench: Hemant Gupta, G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Income-tax Appeal No. 883 of 2010
Date of decision: 13.10.2011
The Commissioner of Income Tax, Bathinda ...Appellant
Versus
M/s Saint Kabir Educational Trust ...Respondent
CORAM: HON'BLE MR.JUSTICE HEMANT GUPTA
HON'BLE MR.JUSTICE G.S.SANDHAWALIA
Present: Mr. G.S.Hooda, Advocate for the appellant.
****
G.S.SANDHAWALIA, J.
For orders, see order of even date passed in ITA No.881 of 2010 (The Commissioner of Income Tax, Bathinda Vs. M/s Baba Deep Singh Educational Society, SCF 23, Bharat Nagar, Bathinda.) (G.S.SANDHAWALIA) Judge October 13, 2011 (HEMANT GUPTA) Pka Judge