Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1046] [Entire Act] Union of India - Section Section 3 in The Negotiable Instruments Act, 1881 3. Interpretation clause.— In this Act—“Banker”.—“banker” includes any person acting as a banker and any post office savings bank.
