Bombay High Court
Mehmood Etbar Tadvi vs The State Of Maharashtra And Others on 3 January, 2019
Author: T.V. Nalawade
Bench: T.V. Nalawade
1 43- Writ Petition No. 6343-2014.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.6343 OF 2014
MEHMOOD ETBAR TADVI ..PETITIONER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS ..RESPONDENTS
...
Advocate for Petitioner : Mr. R. J. Nirmal
AGP for Respondents: Mr. S.N. Morampalle
Advocate for Respondent Nos. 3 to 5 : Mr. M.M. Patil
...
CORAM :T.V. NALAWADE AND
SUNIL K. KOTWAL,JJ.
DATE : 3rd JANUARY, 2019 PER COURT :-
By way of last chance stand over to 15.01.2019, in the urgent category.
[SUNIL K. KOTWAL] [T.V. NALAWADE]
JUDGE JUDGE
YSK/
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