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Bombay High Court

Mehmood Etbar Tadvi vs The State Of Maharashtra And Others on 3 January, 2019

Author: T.V. Nalawade

Bench: T.V. Nalawade

                                            1            43- Writ Petition No. 6343-2014.odt



             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               BENCH AT AURANGABAD
                          WRIT PETITION NO.6343 OF 2014

MEHMOOD ETBAR TADVI                                          ..PETITIONER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS                          ..RESPONDENTS
                                      ...
Advocate for Petitioner : Mr. R. J. Nirmal
AGP for Respondents: Mr. S.N. Morampalle
Advocate for Respondent Nos. 3 to 5 : Mr. M.M. Patil
                                      ...

                               CORAM            :T.V. NALAWADE AND
                                                  SUNIL K. KOTWAL,JJ.

DATE : 3rd JANUARY, 2019 PER COURT :-

By way of last chance stand over to 15.01.2019, in the urgent category.



         [SUNIL K. KOTWAL]                                [T.V. NALAWADE]
             JUDGE                                          JUDGE


YSK/




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