Section 5(xiv) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(xiv)to institute professorships, [Associate/Assistant Professorship] [Substituted for 'readership' by U.P. Act 35 of 2006, Section 3.], lecturer-ships, and any other teaching, academic or research posts required by the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] with the prior approval of the State Government;
