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Union of India - Section

Section 15 in The First Statutes of the National Institutes of Technology

15. Travelling Allowances of Members of the Authorities of Institute.

- Members of the Board and other authorities of the Institute and members of the Committees constituted under the Act or these Statutes or appointed by the Board and other authorities shall be entitled to travelling allowance, daily allowance and sitting fee for attending the meetings of the authorities and their Committees as laid down by the Board from time to time.