Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 14 in Wild Life (Protection) Punjab Rules, 1975 14. Entitlement of small game hunting license. - The holder of a small game hunting license shall be entitled to hunt only the Wild Animals and their female specified in Schedule IV of the Act.
